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Gauhati HC Grants Bail to Writer Who Allegedly Questioned Martyr Status of 22 CAPF Soldiers - (26 Apr 2021)

CRIMINAL

Gauhati High Court has granted her bail to Assam based Writer, Sikha Sarma observing that prima facie, she had expressed her personal views on the use of the term 'Swahid/martyr' in respect of 22 CAPF soldiers who laid their lives in action or killed on duty during Anti-Naxal Operation in Chattisgarh.

Tags : GAUHATI HIGH COURT   SIKHA SARMA  

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