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Delhi HC Inquires on Boosting of Medical Infrastructure During Covid Surge - (26 Apr 2021)

CIVIL

Delhi High Court has inquired from the Delhi Government as to how it is planning to boost medical infrastructure in order to meet the potential requirements of its citizens during upsurge of cases amid the second wave of Covid-19 pandemic. The Court has asked Central Government and the GNCTD to present an action plan to augment the availability of resources.

Tags : DELHI HIGH COURT   BOOSTING OF MEDICAL INFRASTRUCTURE  

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