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Bombay HC Directs Considering of Requisitioning of Steel Plants to Augment Supply of Liquid Oxygen - (26 Apr 2021)

CIVIL

Bombay High Court has directed Divisional Commissioner (Nagpur) to consider requisitioning the services of steel plants and industries to augment the supply of liquid oxygen in the area.

Tags : BOMBAY HIGH COURT   REQUISITIONING OF STEEL PLANTS  

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