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Central Government Exempts Covid-19 Vaccines and Oxygen from Basic Custom Duty - (26 Apr 2021)

CUSTOMS

Central Government has notified that the Covid-19 vaccines and Oxygen are exempted from basic customs duty. The Centre has also directed customs officials to clear all import consignments, including life-saving drugs and oxygen equipment, used in COVID treatment on the highest priority.

Tags : KERALA HIGH COURT   NON-PAYMENT OF GST  

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