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Patna HC Issues Directions to State on Availability of Covid Treatment Facilities - (23 Apr 2021)

CIVIL

Patna High Court has taken serious note of the paucity of oxygen in the State, which is an essential medical requirement for treatment of COVID-19 patients. The Court has issued directions to the State authorities to present a vivid picture of availability and the mode and manner in which the State-Respondents have planned to supply oxygen to different Hospitals.

Tags : PATNA HIGH COURT   AVAILABILITY OF COVID TREATMENT FACILITIES  

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