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Madras HC Enquires About State’s Preparedness to Handle Covid-19 Pandemic - (23 Apr 2021)

CIVIL

Madras High Court has enquired about the State's preparedness to handle the COVID-19 pandemic, taking suo motu notice of newspaper reports about diversion of oxygen cylinders from Tamil Nadu to other states and the availability of Remdesivir Injection.

Tags : MADRAS HIGH COURT   COVID-19 PANDEMIC  

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