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Delhi Court has allowed Delhi Police's Application seeking production of Deep Sidhu at the FSL in ord - (23 Apr 2021)

CRIMINAL

Delhi Court has allowed Delhi Police's Application seeking production of Deep Sidhu at the FSL in order to obtain his voice samples and to match it with the Facebook Live and other video clips taken on record by the investigating agency during the course of investigation.

Tags : DELHI COURT   DEEP SIDHU  

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