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Supreme Court has issued notice to Centre, State Governments, Union Territories and the parties who h - (23 Apr 2021)

CIVIL

Supreme Court has issued notice to Centre, State Governments, Union Territories and the parties who have approached the High Courts to show-cause why uniform orders not be passed by the Supreme Court in COVID-19 related issues.

Tags : SUPREME COURT   UNIFORM ORDERS OVER COVID RELATED ISSUES  

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