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Andhra Pradesh HC Directs Devineni to Appear before CID in Connection with Video of CM - (23 Apr 2021)

CRIMINAL

Andhra Pradesh High Court has directed former Minister Devineni Umamaheswara Rao to appear before the CID on 29th April, 2021 for questioning in connection with the alleged morphed video of Chief Minister Y.S. Jagan Mohan Reddy, which he had shown at a press conference in Tirupati recently.

Tags : ANDHRA PRADESH HIGH COURT   DEVINENI UMAMAHESWARA RAO  

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