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Kerala HC Issues Advisories for Functioning of Subordinate Courts in View of Covid-19 Surge - (23 Apr 2021)

CIVIL

Kerala High Court has issued advisories and guidelines for the functioning of subordinate courts in view of the surge in COVID-19 cases in the State. The Court has ordered the subordinate courts not to allow crowding inside Court halls or on Court premises under any circumstances.

Tags : KERALA HIGH COURT   FUNCTIONING OF SUBORDINATE COURTS  

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