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Madras HC Suggests Lyca Productions and Film Director, Shankar to Resolve Differences - (23 Apr 2021)

CIVIL

Madras High Court has suggested that Lyca Productions and film director Shankar sit across the table and resolve their differences in completing the Kamal Hassan-starrer Indian 2 rather than fight a legal battle. The Court has granted a week’s time for the production firm, which claimed to be losing crores of rupees due to the stalled project, and the film director, who had decided to take up other projects, to resolve their differences.

Tags : MADRAS HIGH COURT   LYCA PRODUCTIONS AND FILM DIRECTOR   SHANKAR  

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