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Delhi HC Rejects Azad’s Plea for SIT Probe - (09 Feb 2016)

Delhi High Court has rejected plea of Ex-Indian cricketers Kirti Azad and Bishan Singh Bedi seeking court monitored SIT probe into alleged financial irregularities in Delhi and District Cricket Association.

Tags : DELHI HIGH COURT   KIRTI AZAD   BISHAN SINGH BEDI   DELHI AND DISTRICT CRICKET ASSOCIATION  

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