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NGT Strikes City Govt. for Not Following PoP Idols Guidelines - (17 Aug 2015)

National Green Tribunal (NGT) has striked Bhopal Government for failing to adhere to guidelines on plaster of paris (PoP) idols ahead of Ganesh Chaturthi. Also, green panel has issued a notice to secretary of home department, seeking his personal presence on August 18 to reply on the non-compliance.

Tags : NATIONAL GREEN TRIBUNAL  POP IDOLS GUIDELINES  

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