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Punjab & Haryana HC Seeks Response in Plea Seeking Implementation of Covid Guidelines - (22 Apr 2021)

CIVIL

Punjab and Haryana High Court has sought response from the State of Haryana, Punjab and Union Territory of Chandigarh in a plea highlighting the "grim state of Covid 19" in the States, non implementation of covid 19 guidelines, non availability of beds and issue of timely supply of oxygen to hospitals.

Tags : PUNJAB AND HARYANA HIGH COURT   IMPLEMENTATION OF COVID GUIDELINES  

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