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Supreme Court Panel Gives Clean Chit to UP Police in Vikas Dubey Encounter Case - (22 Apr 2021)

CRIMINAL

Supreme Court Panel has found no evidence of wrongdoing on the part of Uttar Pradesh police in the encounter killings of gangster Vikas Dubey and his five associates in July, 2020.

Tags : SUPREME COURT PANEL   VIKAS DUBEY ENCOUNTER CASE  

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