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Supreme Court Takes Suo Moto Cognizance of COVID Issues - (22 Apr 2021)

CIVIL

Supreme Court has taken suo moto cognizance on issues related to oxygen supply, drug supply, vaccine policy in relation to COVID19 pandemic. The Court has said that notice to the Union of India will be issued and the matter will be considered on 23rd April, 2021.

Tags : SUPREME COURT   COVID ISSUES  

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