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Delhi HC Dismisses WhatsApp, Facebook's Challenge to CCI Order for Probe on New Privacy Policy - (22 Apr 2021)

MRTP/ COMPETITION LAWS

Delhi High Court has rejected Facebook Inc and its subsidiary WhatsApp's challenge to an order by the Competition Commission of India directing a probe into WhatsApp's new privacy policy for being allegedly anti-competitive.

Tags : DELHI HIGH COURT   WHATSAPP PRIVACY POLICY  

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