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Karnataka HC Refuses to Entertain PIL Against Alleged Illegal Construction of Crosses - (22 Apr 2021)

CIVIL

Karnataka High Court has rejected a petition filed by one P Rudesh seeking directions to take action against alleged illegal construction of two crosses on a hillock in Chitradurga area, stating that it was obvious that the petitioner wants to target a particular religion.

Tags : KARNATAKA HIGH COURT   ILLEGAL CONSTRUCTION OF CROSSES  

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