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Supreme Court Asks High Courts to Adopt Draft Rules of Criminal Practice Within 6 Months - (22 Apr 2021)

CRIMINAL

Supreme Court has directed the High Courts to take expeditious steps to adopt the draft rules of criminal practice, which has been prepared by amici curiae Senior Advocates R Basant, Sidharth Luthra and Advocate K Paremshwar, within a period of 6 months.

Tags : SUPREME COURT   DRAFT RULES OF CRIMINAL PRACTICE  

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