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Gujarat High Court Issues Notices Over BJP's Remdesivir Distribution Drive - (22 Apr 2021)

CIVIL

Gujarat High Court has issued notices to state Bharatiya Janta Party president CR Paatil and the Vijay Rupani government in connection with the procurement and distribution of Remdesivir, a key anti-viral drug used in COVID-19 treatment, from the party's Surat office.

Tags : GUJARAT HIGH COURT   REMDESIVIR DISTRIBUTION DRIVE  

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