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Karnataka HC issues Notice to State Road Transport Employees Over Strike - (22 Apr 2021)

LABOUR AND INDUSTRIAL

Karnataka High Court has issued notice to Karnataka State Road Transport Employees League, which has called for an indefinite strike of all bus services run by the four road transport corporations in the state, from 7th April 2021, stating that it was the worst time to take recourse to the strike.

Tags : KARNATAKA HIGH COURT   STRIKE OF KARNATAKA STATE ROAD TRANSPORT EMPLOYEES  

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