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Delhi High Court Extends Interim Orders Passed By It & Subordinate Courts Till July 16 - (22 Apr 2021)

CIVIL

Delhi High Court has suo moto extended the interim orders passed by it and the Courts subordinate to it, which were subsisting as on 19th April 2021 or expiring after that, till 16th July, 2021, taking note of the limited functioning of Courts on account of the COVID19 surge.

Tags : DELHI HIGH COURT   EXTENSION OF INTERIM ORDERS  

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