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Delhi High Court Issues Contempt Notice to Oxygen Manufacturer Over Non-Supply - (22 Apr 2021)

CONTEMPT OF COURT

Delhi High Court has issued contempt notice to an oxygen manufacturer M/s INOX for not complying with its earlier order to supply oxygen to the Delhi Government, directing it to honour its contract to supply 140 MT of oxygen to Delhi.

Tags : DELHI HIGH COURT   OXYGEN SUPPLY  

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