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Delhi HC: Wastage of Single Dose of COVID19 Vaccine Would be a Criminal Waste - (22 Apr 2021)

CRIMINAL

Delhi High Court has said that wastage of even a single dose of vaccine, when the same is proving to be life–saving, would be a criminal waste, referring to reports of wastage of 44 lakhs vaccines out of 10 crores vaccines allotted to States.

Tags : DELHI HIGH COURT   WASTAGE OF COVID19 VACCINE  

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