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Madras HC: Install Speed Governors in All Motor Vehicles at Manufacturing Stage - (22 Apr 2021)

MOTOR VEHICLES

Madras High Court has ordered that speed governors should be installed in motor vehicles, including two-wheelers, at the manufacturing stage itself, observing that road accidents cost India 3 to 5% of its GDP every year and that the loss could be avoided by improving road quality, training drivers and enforcing traffic laws strictly.

Tags : MADRAS HIGH COURT   INSTALLATION OF SPEED GOVERNORS IN ALL MOTOR VEHICLES  

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