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Madras HC Permits Consecration of Vaithyanadhaswamy Temple at Dharumapuram - (22 Apr 2021)

CIVIL

Madras High Court has permitted Hindu Religious and Charitable Endowments (HR&CE) department to carry on with the consecration of Vaithyanadhaswamy temple at Dharumapuram in Mayiladuthurai, subject to strict adherence to COVID-19 protocols. The Court has recorded that no devotee would be allowed to participate in the consecration and that only 360 to 380 temple staff would take part with masks and by following physical distance norms.

Tags : MADRAS HIGH COURT   VAITHYANADHASWAMY TEMPLE AT DHARUMAPURAM  

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