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Orissa HC Seeks Record of Deaths of Sanitation Workers in Past 28 Years - (22 Apr 2021)

CIVIL

Orissa High Court has sought to know how many sanitation workers have died in the past 28 years and if manual scavengers or sewer workers have been rehabilitated in the State, observing that manual scavenging is a shameful practice that shocks the judicial and collective conscience.

Tags : ORISSA HIGH COURT   MANUAL SCAVENGING  

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