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Delhi HC Issues Notice on Plea Seeking Ban on Release of Movie on Sushant's Life - (20 Apr 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice on a petition by late Bollywood actor, Sushant Singh Rajput's father, seeking a ban on the release of any movie on the actor's life.

Tags : DELHI HIGH COURT   MOVIE ON SUSHANT SINGH RAJPUT'S LIFE  

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