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Rajasthan High Court to Function Completely Through Virtual Mode for Urgent Matters - (20 Apr 2021)

CIVIL

Rajasthan High Court has modified its earlier directions by resolving that both the Benches of the High Court (Jaipur and Jodhpur) shall function completely through virtual mode only for hearing urgent matters instituted in the year 2021 with the exception that any other matter may be taken up with the permission of the Court.

Tags : RAJASTHAN HIGH COURT   VIRTUAL MODE OF FUNCTIONING  

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