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Delhi HC Asks Govt to Ensure Alleviation of Suffering of Migrant Workers in Wake of Lockdown - (20 Apr 2021)

CIVIL

Delhi High Court has asked the Government of National Capital Territory of Delhi to ensure that the migrant workers and daily wagers in the region do not undergo the sufferings they had to undergo during the lockdown in 2020.

Tags : DELHI HIGH COURT   MIGRANT WORKERS  

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