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Supreme Court Stays Allahabad High Court Order Which Imposed Lockdown in 5 UP Cities - (20 Apr 2021)

CIVIL

Supreme Court has stayed the Allahabad High Court judgment which directed the Uttar Pradesh Government to impose lockdown in five cities of Prayagraj, Lucknow, Kanpur, Varanasi and Gorakhpur till April 26 in view of the COVID19 pandemic.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT   LOCKDOWN  

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