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Calcutta HC Passes Injunction Order Restraining Activities on River Banks, Alluvial Landscapes Etc - (20 Apr 2021)

ENVIRONMENT

Calcutta High Court has passed an order of an injunction restraining any activity on the lands which are river banks or alluvial landscapes or alluvial lands across the State of West Bengal on a writ plea filed projecting the devastating impact of ruthless intrusion into alluvial lands which are spread over of river banks.

Tags : CALCUTTA HIGH COURT   ACTIVITIES ON RIVER BANKS   ALLUVIAL LANDSCAPES ETC  

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