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Telangana High Court Directs State Govt. to Lay Down its Own COVID-19 Norms - (20 Apr 2021)

CIVIL

Telangana High Court has directed the State government to issue within 48 hours COVID-19 guidelines to minimise footfalls in liquor shops, restaurants, marriage halls and cinemas, among other crowded places.

Tags : TELANGANA HIGH COURT   COVID-19 NORMS  

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