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Uttar Pradesh Government Says Can't Impose Lockdown in 5 Cities Despite Allahabad HC Order - (20 Apr 2021)

CIVIL

Uttar Pradesh Government has refused to implement the High Court-ordered lockdown in the 5 cities of the State. Allahabad High Court had imposed Lockdown till 26th April 2021, noting that the recent surge of pandemic COVID-19 has virtually incapacitated all medical infrastructure in the State of U.P. and especially in cities like Prayagraj, Lucknow, Varanasi, Kanpur, and Gorakhpur.

Tags : UTTAR PRADESH GOVERNMENT   ALLAHABAD HIGH COURT   LOCKDOWN  

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