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Chhattisgarh HC Suspends Normal Functioning, to Hear Only Extremely Urgent Cases Till April 26 - (20 Apr 2021)

CIVIL

Chhattisgarh High Court has suspended normal functioning till 26th April, 2021 and will only hear extremely urgent cases in the wake of the rising COVID-19 cases and the fact that Bilaspur district has been declared has a containment zone.

Tags : CHHATTISGARH HIGH COURT   SUSPENSION OF FUNCTIONING  

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