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Kerala Consumer Forum: 3D Glasses Necessary to Watch Movie to be Made Available Free of Cost - (20 Apr 2021)

CONSUMER

Kerala State Consumer Disputes Redressal Commission has ruled that 3D glasses necessary for watching 3D movies in theatres should be made available free of cost. The Forum has stated that allowing theatre owners to extract charges for the rent of 3D Glasses 'at their whims and fancies' would only give room for exploitation of consumers.

Tags : KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION   3D GLASSES  

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