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SC Appoints Committee to Conduct local Inspection of Quality of Water Released at Balla - (20 Apr 2021)

ENVIRONMENT

Supreme Court has appointed a committee to conduct local inspection with regard to the quality and quantity of water released by the state of Haryana at Balla (upstream of the Yamuna river in Delhi), the level of the Wazirabad bank and whether the Delhi government is diverting the water to the Water Treatment Plants at Wazirabad, Chandrawal and Okhla before the water reaches the Wazirabad bank.

Tags : SUPREME COURT   QUALITY OF WATER RELEASED AT BALLA  

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