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Centre Decides to Give COVID19 Vaccination to All Above 18 Years from May 1 - (20 Apr 2021)

CIVIL

Government of India has decided to give COVID19 vaccination to everyone above the age of 18 years from 1st May, 2021. The Government of India has announced a "Liberalised and Accelerated" Phase 3 Strategy of Covid-19 Vaccination.

Tags : GOVERNMENT OF INDIA   COVID19 VACCINATION  

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