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Madras HC Directs State to Open Special Counters to Vaccinate the Differently Abled - (20 Apr 2021)

CIVIL

Madras High Court has directed the Tamil Nadu government to establish special counters for the differently abled at all government-run COVID-19 vaccination centres. It also ordered that the buildings have facilities, such as ramps and elevators, and that every effort be made to establish the special counters as early as possible.

Tags : MADRAS HIGH COURT   VACCINATE THE DIFFERENTLY ABLED  

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