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Supreme Court Dismisses Trinamool Congress Leader's Plea for 100% VVPAT Verification - (20 Apr 2021)

ELECTION

Supreme Court has dismissed a petition filed by Trinamool Congress Leader Gopal Seth seeking 100% verification of votes with Voter Verifiable Paper Audit Trail (VVPAT) in Electronic Voting Machines. The Court has said that it did not want to interfere in the middle of the election process.

Tags : SUPREME COURT   VVPAT VERIFICATION  

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