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Delhi Government Announces Lockdown from April 19 Night to April 26 Morning - (19 Apr 2021)

CIVIL

Delhi Government has announced a complete lockdown in the Capital, starting Monday (April 19, 10 PM) night until Monday (April 26, 6 AM) morning, to contain the spread of the COVID-19 and in view of the record rise in the COVID-19 cases.

Tags : DELHI GOVERNMENT   LOCKDOWN  

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