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Bombay HC: Covid Test Results Should be Given to Patients Immediately Through Whatsapp - (19 Apr 2021)

CIVIL

Bombay High Court said that Covid test results should be given to patients immediately through Whatsapp and hard copies without waiting for them to be uploaded on the Indian Council of Medical Research (ICMR)'s website.

Tags : BOMBAY HIGH COURT   COVID TEST RESULTS  

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