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Bombay HC: Don't Deny Remdesivir to Covid Patients Admitted in Non- Covid Hospitals - (19 Apr 2021)

CIVIL

Bombay High Court has passed pertinent directions to deal with the city's crumbling health infrastructure owing to the exponential surge in Covid-19 cases, specifically on the non-availability of anti-viral drugs Tocilizumab and Remdesivir, oxygen supply, and beds. The Court has directed the Collector to have a centralized portal for information on the drug's availability and its procurement.

Tags : BOMBAY HIGH COURT   REMDESIVIR  

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