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Bombay HC: Don't Deny Remdesivir to Covid Patients Admitted in Non- Covid Hospitals - (19 Apr 2021)

CIVIL

Karnataka High Court has directed the State Government to issue appropriate orders to all recognised laboratories to provide test results to patients who have undergone RT-PCR test at the earliest and not later than 24-hours.

Tags : KARNATAKA HIGH COURT   ORDERS TO PROVIDE COVID TEST RESULTS  

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