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Supreme Court Grants Time to Centre, States for Providing Information on Pending Vacancies - (19 Apr 2021)

SERVICE

Supreme Court has granted two weeks time to Union of India and States for providing information as regards to the pending vacancies in District and State Consumer Redressal Commissions across India under the suo moto proceedings initiated by the Court in February, 2021.

Tags : SUPREME COURT   INFORMATION ON PENDING VACANCIES  

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