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Interest Equalization Scheme on Pre and Post Shipment Rupee Export Credit-Extension- (Reserve Bank of India) (12 Apr 2021)

MANU/RMIC/0055/2021

Banking

1. Please refer to the instructions issued vide DBR.Dir.BC.No.69/04.02.001/2019-20 dated May 13, 2020.

2. In this connection, Government of India has approved the extension of Interest Equalization Scheme for pre and post shipment Rupee export credit, with same scope and coverage, for three more months i.e., upto June 30, 2021. The extension takes effect from April 01, 2021 and ends on June 30, 2021 covering a period of three months.

3. Consequently, the extant operational instructions issued by the Reserve Bank under the captioned Scheme shall continue to remain in force upto June 30, 2021.

Tags : INTEREST EQUALIZATION SCHEME EXTENSION

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