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NCDRC Suspends Functioning on Account of Health Ministry’s SOP on Covid-19 - (19 Apr 2021)

CIVIL

National Consumer Disputes Redressal Commission has suspended sitting of the National Commission with effect from 19th April, 2021 till 30th April, 2021 keeping in view the Standard Operating Procedure guidelines for preventing the spread of Covid 19 pandemic issued by the Ministry of Health and Family Welfare.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   SUSPENSION OF FUNCTIONING  

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