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NGT Prepones Summer Vacation for Principal Bench, Zonal Benches from April 19 to May 18 - (19 Apr 2021)

CIVIL

National Green Tribunal has modified its calendar for summer vacation of 2021 in light of the recent surge in Covid 19 cases throughout the Country, resolving to prepone the summer vacations from 19th April, 2021 to 18th May, 2021 from the earlier notified schedule of 1st to 30th June 2021.

Tags : NATIONAL GREEN TRIBUNAL   PREPONING OF SUMMER VACATION  

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