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Madras HC Directs Satellite Imaging of Taluks and Earmarking of Waterbodies - (19 Apr 2021)

ENVIRONMENT

Madras High Court has directed the State Government that satellite imaging of all taluks be done and waterbodies be earmarked, considering the complaints received from all over the State regarding waterbodies being encroached on or waterbodies being converted into residential or commercial plots.

Tags : MADRAS HIGH COURT   ENCROACHMENT ON WATERBODIES  

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