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J&K HC Extends Functioning Through Virtual Mode in HC, District Courts Till April 30 - (19 Apr 2021)

CIVIL

Jammu and Kashmir High Court has extended till 30th April, 2021, the application of its earlier order wherein it was decided that the High Court and District Courts in Jammu and Kashmir will hear cases only through virtual mode.

Tags : JAMMU AND KASHMIR HIGH COURT   EXTENSION OF VIRTUAL MODE OF FUNCTIONING  

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